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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3)(a) in The Information Technology (Intermediaries Guidelines) Rules, 2011

(a)temporary or transient or intermediate storage of information automatically within the computer resource as an intrinsic feature of such Computer resource, involving no exercise of any human editorial control, for onward transmission or communication to another computer resource;