Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 93(3)] [Section 93] [Entire Act]

Union of India - Subsection

Section 93(3)(ii) in The Factories Act, 1948

(ii)fencing of machinery and plant belonging to the owner and not specifically entrusted to the custody or user of an occupier;