Supreme Court - Daily Orders
M/S Karamchand Thapar & Bros.(Coal ... vs Commnr. Of Service Tax on 18 December, 2014
ITEM NO.102 REGISTRAR COURT. 2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Civil Appeal No(s). 5159/2013
M/S KARAMCHAND THAPAR & BROS.(COAL SALE) Appellant(s)
VERSUS
COMMNR. OF SERVICE TAX Respondent(s)
(with office report)
Date : 18/12/2014 This appeal was called on for hearing today.
For Appellant(s) Mr. Alok Singh,Adv.
Ms. B. Vijayalakshmi Menon,Adv.
For Respondent(s) Ms. Honey Kumari,Adv.
Mr. B. Krishna Prasad,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report is that the appellant and the respondent have already filed the statement of case. Viewed in that context, the matter shall be processed for listing before the Hon'ble Court under the rules.
(M K HANJURA) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2014.12.19 11:29:33 IST Reason: