Delhi High Court - Orders
Pr. Commissioner Of Income Tax ... vs M/S Modi Entertainment Networks Ltd on 16 April, 2026
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 50/2025, CM APPL. 12466/2025 & CM APPL. 12467/2025
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2
.....Appellant
Through: Mr. Anurag Ojha, SSC, Ms. Hemlata
Rawat and Mr. V.K. Saksena, JSCs
versus
M/S MODI ENTERTAINMENT NETWORKS LTD.
.....Respondent
Through: Appearance not given
CORAM:
HON'BLE MR. JUSTICE DINESH MEHTA
HON'BLE MR. JUSTICE VINOD KUMAR
ORDER
% 16.04.2026
1. Ms. Hemalata Rawat, learned Junior Standing Counsel for the appellant prays for and is granted four weeks time to file additional affidavit.
2. List this case on 30.07.2026.
DINESH MEHTA, J VINOD KUMAR, J APRIL 16, 2026/cd This is a digitally signed order.
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