Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Arunachal Pradesh - Subsection Section 71(1) in Arunachal Pradesh Goods Tax Act, 2005 (1)The Commissioner may notify and publish any forms which may be necessary for the reporting of information to the Goods Tax authorities.
