Section 18(1)(a) in Telangana Tax on Professions, Trades, Callings and Employments Act, 1987

[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

(a)any person from whom any amount of money is due, or may become due to an assessee on whom notice of demand has been served under this Act; or

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