Section 11(1)(b) in The Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007

[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

(b)during the next six months, vessels not exceeding 10,000 tons gross tonnage and not exceeding 25 feet draft (excluding tankers and men-of-war).

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