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State of Gujarat - Section

Section 19 in The Shree Somnath Sanskrit University Act, 2005

19. Authorities of the University.

- The following shall be the authorities of the University namely:-
(i)the Executive Council,
(ii)the Academic Council,
(iii)the Faculties,
(iv)the Finance and Accounts Committee,
(v)such other Boards and bodies of the University as may be declared by the regulations to be authorities of the University.