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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(1)(b) in The M.P. Farmers' Organisation Election Rules, 1999

(b)An election agent may perform such functions in connection with the election as are authorised by or under these rules to be performed by an election agent.