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Madhya Pradesh High Court

Umesh Gupta And Another vs M/S Sant Jodha Bai Bio Fuel Products A ... on 5 August, 2019

1 THE HIGH COURT OF MADHYA PRADESH _____. No. ________ ________________________________ Gwalior, 05.08.2019 Due to paucity of time, the matters are adjourned as under:

Serial Numbers Next date of listing 1, 7, 8, 10 to 12, 16, 19, 22 Next Week 23, 25, 26 After Two Weeks 3, 27, 28, 30 to 36 After Four Weeks Interim order, if any, passed earlier shall continue till next date of listing.
(Sanjay Yadav) Judge pd PAWAN DHARKAR 2019.08.06 12:25:01 +05'30'