Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 177 in Grama Panchayats Rules, 1968 177. A compliance report to the audit report shall be submitted to the Examiner of Local Accounts or any other officer authorised in this behalf within 3 months of the date of receipt of the audit report.
