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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(14) in The Provincial Small Cause Courts Act, 1887

(14)a suit to recover from a person to whom compensation has been paid under the [Land Acquisition Act, 1870 (10 of 1870)] [Now see the Land Acquisition Act, 1894 (1 of 1894).], the whole or any part of the compensation;