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State of Rajasthan - Section

Section 262 in Rajasthan Panchayati Raj Rules, 1996

262. Reservation of vacancies for other categories.

- Notwithstanding anything contained in these rules, certain percentage of posts to be filled in by direct recruitment shall be reserved for physically handicapped candidates as per rules of the State Government and shall be filled in accordance with the provisions of the [Rajasthan Employment of Persons with Disabilities Rules, 2000.][Substituted by the Rajasthan Panchayati Raj (Amendment) Rules 2004 : Rajasthan Gazette Extraordinary Part IV-C (I) dated 25.6.2004.]
(2)Other provisions regarding reservation of vacancies shall also be applicable as prevailing in the State Government from time to time.