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State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh Core Digital Data Authority (Effective Delivery of e-Services) (Terms and Conditions of Service of Chairperson and Members) Rules, 2017

3. Search-cum-Selection Committee for appointment of Chairperson and Member.

(1)The Chairperson of the Authority and every part-time Member thereof shall be appointed by the State Government on the recommendation of a Search-cum-Selection Committee consisting of-
(a) Chief Secretary - Chairperson ex officio; .
(b) Special Chief Secretary (Finance) - Member ex officio;
(c) Principal Secretary, Information Technology,Electronics and Communications Department - Member ex officio;
(d) Secretary, General Administration Department - Member ex officio;
(e) Two experts from the relevant field to benominated by the Minister in-charge of the InformationTechnology, Electronics and Communications Department.
(2)The Search-cum-Selection Committee may regulate its own procedure for the purpose of sub-rule (1).