Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Section 126] [Entire Act] Union of India - Subsection Section 126(1) in The Customs Act, 1962 (1)When any goods are confiscated under this Act, such goods shall thereupon vest in the Central Government.
