Section 15 in The UTTAR PRADESH POLICE AND FORENSIC SCIENCE UNIVERSITY ACT, 2020
15. Authorities of the University
The following shall be the authorities of the University. namely:-(i)the General Council;(ii)the Board of Governors;(iii)the Academic Council;(iv)the Finance Committee;(v)and such other authorities as may be declared by regulations to be the authorities of the University.
