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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of West Bengal - Subsection

Section 41(2) in West Bengal Trade Unions Rules, 1998

(2)Where the appointment of a polling agent or counting agent is revoked under sub-rule (1) or where the polling agent or counting agent dies before completion of the polling of votes or counting of votes, as the case may be, the contesting Trade Union or its election agent may appoint a new polling agent or counting agent, as the case may be, in the manner provided in rules 39 and 40.