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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Rajasthan - Subsection

Section 56(3) in First Statutes of the University of Udaipur

(3)No honorary degree, diploma or other academic distinctions shall be conferred oh any person unless the proposal for the conferment thereof has been:-
(a)originally made by the said committee.
(b)approved by the Executive Committee.
(c)passed by the Board of Control, and
(d)confirmed by the Chancellor:
Provided that in cases of emergency: such proposal may be confirmed by the Chancellor on the recommendation of the said Committee, if the recommendation has been approved by the Executive Committee] [Substituted vide Resolution No. 48. dated 27-10-1964 and assent by the Chancellor on dated 18-11-1964.].