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[Cites 0, Cited by 0] [Section 18A(3)] [Section 18A] [Entire Act]

State of Tamilnadu - Subsection

Section 18A(3)(a) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973

(a)"management" includes the school committee or any person, body of persons, committee or any other governing body, by whatever name called, in whom the power to manage-or administer the affairs of a private school is vested: