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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(4) in Andhra Pradesh Disaster Management Rules, 2007

(4)The Chairperson of the District Authority shall, preside over the meetings of the District Disaster Management Authority :-Provided that in case the Chairperson of the District Authority is unable to preside over any meeting of the District Authority, the Co-Chairperson of the District Authority shall preside over the meeting.