Supreme Court - Daily Orders
Ms Siminder Kaur vs United India Insurance Co. Ltd on 10 April, 2018
Bench: N.V. Ramana, S. Abdul Nazeer
ITEM NO.8 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 4508/2018
(Arising out of impugned final judgment and order dated 04-08-2017
in MACA No. 563/2013 passed by the High Court of Delhi at New
Delhi)
MS SIMINDER KAUR Petitioner(s)
VERSUS
UNITED INDIA INSURANCE CO.LTD & ORS Respondent(s)
(IA No.46486/2018-CONDONATION OF DELAY IN FILING SLP and IA
No.46490/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.46488/2018-CONDONATION OF DELAY IN REFILING SLP)
Date : 10-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s)
Mr. Kuldip Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed. Consequent upon the dismissal of the Special Leave Petition, pending application filed in the matter is also disposed of. (VISHAL ANAND) Signature Not Verified (RENUKA SADANA) COURT MASTER (SH) Digitally signed by VISHAL ANAND ASST.REGISTRAR Date: 2018.04.10 16:52:12 IST Reason: