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Supreme Court - Daily Orders

Ms Siminder Kaur vs United India Insurance Co. Ltd on 10 April, 2018

Bench: N.V. Ramana, S. Abdul Nazeer

     ITEM NO.8                                COURT NO.9               SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                           SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 4508/2018

     (Arising out of impugned final judgment and order dated 04-08-2017
     in MACA No. 563/2013 passed by the High Court of Delhi at New
     Delhi)

     MS SIMINDER KAUR                                                    Petitioner(s)

                                                       VERSUS

     UNITED INDIA INSURANCE CO.LTD & ORS                                 Respondent(s)

     (IA No.46486/2018-CONDONATION OF DELAY IN FILING SLP and IA
     No.46490/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.46488/2018-CONDONATION OF DELAY IN REFILING SLP)


     Date : 10-04-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE N.V. RAMANA
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER


     For Petitioner(s)
                                           Mr. Kuldip Singh, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petition is dismissed. Consequent upon the dismissal of the Special Leave Petition, pending application filed in the matter is also disposed of. (VISHAL ANAND) Signature Not Verified (RENUKA SADANA) COURT MASTER (SH) Digitally signed by VISHAL ANAND ASST.REGISTRAR Date: 2018.04.10 16:52:12 IST Reason: