Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 257 in The Punjab Municipal Act, 1999 257. Power of Government to exempt from tax. - The Government may, for reasons to be recorded, by notification exempt in whole or in part from the payment of any tax levied under this Act, -(a)any person or class of persons; or(b)any property or class of properties.
