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[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(8)(f) in The Jammu and Kashmir Money Lenders and Accredited Loan Providers Act, 2010

(f)a loan advanced by the Small Industries Development Bank of India established under the Small Industries Development Bank of India Act, 1989 (Central Act 30 of 1989);