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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(4)(v) in First Statutes of the Indus University, Gujarat, India

(v)To determine and fix the fee payable by the students of the University and lay down the procedure therefore and to fix the basis for charging consultancy and other fee to be charged by the University, w) Board of Finance and Accounts will appoint Auditors as required by the Act.