Section 1 in Param Bikulam-Aliyar Project (Regulation of Water Supply) Act, 1993
1. Short title, application and commencement.
(1)This Act may be called the Parambikulam-Aliyar Project (Regulation of Water Supply) Act, 1993.(2)It applies to the [Coimbatore and Periyar] [Now Erode District.] districts in the State of Tamil Nadu.(3)It shall come into force at once.
