Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Odisha - Subsection

Section 107(1) in The Orissa Municipal Employees' Pension Rules, 1989

(1)All money received from the Councils, as well as from Government in shape of grants-in-aid under these rules may be deposited by the Administrator of the Fund in any of the Banks which he thinks proper and convenient after an account is opened therefor.