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State of Assam - Section

Section 67 in The Assam Cinemas (Regulation) Rules, 1960

67.

The auditorium shall be provided with a sufficient number of exits suitably placed and designed to permit safe exit in case of alarm to the satisfaction of the Licensing Authority. Such exits shall be at a sufficient distance from the location of the projector and allied apparatus, to allow exit without passing near the projector.A clear passage or gangway shall be kept to all such exits. No apparatus, chairs, forme's, cables or other obstacles shall be placed in such passage or gangway.Such requirements of Rule 30 as the Licensing Authority may require shall apply to premises used for occasional exhibitions.