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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(4)(ii) in The Rubber Act, 1947

(ii)in the case of a manufacturer, the total quantity of [rubber acquired] [Substitution for the words 'rubber used' by Act 4 of 2010 ] by him in such period out of the rubber produced in India