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[Cites 0, Cited by 0] [Section 47(5)] [Section 47] [Entire Act]

State of Uttar Pradesh - Subsection

Section 47(5)(d) in U.P. State Co-operative Societies Election Rules, 2014

(d)clauses (a), (g), (i), (m) and (s) of sub-rule (1) shall not apply in relation to members of the committee of management of Cooperative Societies constituted in the Jail for Welfare and Rehabilitation of prisoners in the prison.