Section 14 in The Insurance Regulatory And Development Authority (Insurance Brokers) Regulations, 2002
14.
/678In exercise of the powers conferred by section 114-A of the Insurance Act, 1938 (4 of 1938) read with sections 14 and 26 of the Insurance Regulatory and Development Authority Act, 1999 (41 of 1999) the Authority in consultation with the Insurance Advisory Committee, hereby makes the following regulations, namely:-
