Section 607(4) in The General Rules (Civil), 1957

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State of Uttar Pradesh - Subsection

Section 607(4) in The General Rules (Civil), 1957

(4)presenting application signed by his master for-

(a)copy of document;

(b)inspection of record;

(c)return of document;

(d)repayment of deposit; and

(e)any other application of a routine nature;