Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(4) in The Rajasthan Khadi and Village Industries Board Act, 1955

(4)The audited accounts of the Board shall be submitted to the State Government in such manner as may be prescribed.