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Delhi High Court - Orders

Liberty Footwear Company vs Liberty Industrial Group Pte Ltd. & Anr on 5 November, 2024

Author: Manmohan

Bench: Vibhu Bakhru, Sanjeev Narula, Manmeet Pritam Singh Arora, Manmohan

                                          $~Larger Bench-1-5.
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           C.O. (COMM.IPD-TM) 151/2022
                                                      LIBERTY FOOTWEAR COMPANY               ..... Petitioner
                                                                   Through: Mr.Kapil Wadhwa, Advocate with
                                                                            Ms.Apoorva     Maheshwari         and
                                                                            Ms.Brinda Nagaraja, Advocates.
                                                                   Versus
                                                      LIBERTY INDUSTRIAL
                                                      GROUP PTE LTD. & ANR.                                                        ..... Respondents
                                                                   Through:                                      Mr.Nirupam Lodha, Mr.Gautam
                                                                                                                 Wadhwa, Ms.Vanshika Thapliyal,
                                                                                                                 Advocates for R-1
                                                                                                                 Mr.Gaurav Pachnanda, Sr.Advocate
                                                                                                                 (Amicus Curiae) with Mr.Sidharth
                                                                                                                 Jain, Ms.Threcy Lowrence,
                                                                                                                 Advocates
                                                                                                                 Mr.Uddyam Mukherjee, Advocate
                                                                                                                 with Mr.Davesh Vashishtha,
                                                                                                                 Advocate (Amicus Curiae)
                                                                                                                 Mr.Harish Vaidyanathan Shankar,
                                                                                                                 CGSC with Mr.Srish Kumar Mishra,
                                                                                                                 Mr.Alexander Mathai Paikaday and
                                                                                                                 Mr.Sagar Mehlawat, Advocates for
                                                                                                                 R-2

                                          +           C.O. (COMM.IPD-TM) 778/2022 & I.A. 20333/2022
                                                      KOHINOOR SEED FIELDS INDIA PVT. LTD. ..... Petitioner
                                                                   Through: Mr. Saurav Agrawal, Mr. Adarsh
                                                                             Ramanujan, Mr. Shantanu Agarwal,
                                                                             Mr. Kapil Rustgai, Ms. Sulekha
                                                                             Agarwal, Ms. Chandrayee Maitra,
                                                                             Ms. Asmita Srivastav, Ms. Allaka M.,
                                                                             Ms., Surabhi, Mr. Yogesh Khullar,
                                                                             Ms. Aanchal Seth, Ms. Saloni
                                                                             Paliwal, Ms. Kirtuhika and Ms.Kavya
                                                                             Pahwa, Advocates.



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 03:10:17
                                                                                          versus

                                                      VEDA SEED SCIENCES PVT. LTD. & ANR.      ..... Respondents
                                                                    Through: Mr.Kapil Wadhwa, Advocate with
                                                                             Ms.Apoorva Maheshwari and
                                                                             Ms.Brinda Nagaraja, Advocates for
                                                                             R-1.
                                                                             Mr.Gaurav Pachnanda, Sr.Advocate
                                                                             (Amicus Curiae) with Mr.Sidharth
                                                                             Jain, Ms.Threcy Lowrence,
                                                                             Advocates
                                                                             Mr.Uddyam Mukherjee, Advocate
                                                                             with Mr.Davesh Vashishtha,
                                                                             Advocate (Amicus Curiae)
                                                                             Mr.Harish Vaidyanathan Shankar,
                                                                             CGSC with Mr.Srish Kumar Mishra,
                                                                             Mr.Alexander Mathai Paikaday and
                                                                             Mr.Sagar Mehlawat, Advocates for
                                                                             R-2

                                          +           C.O. (COMM.IPD-TM) 782/2022 & I.A. 20524/2022
                                                      KOHINOOR SEED FIELDS INDIA PVT. LTD. ..... Petitioner
                                                                   Through: Mr. Saurav Agrawal, Mr. Adarsh
                                                                             Ramanujan, Mr. Shantanu Agarwal,
                                                                             Mr. Kapil Rustgai, Ms. Sulekha
                                                                             Agarwal, Ms. Chandrayee Maitra,
                                                                             Ms. Asmita Srivastav, Ms. Allaka M.,
                                                                             Ms., Surabhi, Mr. Yogesh Khullar,
                                                                             Ms. Aanchal Seth, Ms. Saloni
                                                                             Paliwal, Ms. Kirtuhika and Ms.Kavya
                                                                             Pahwa, Advocates.
                                                                   versus
                                                      VEDA SEED SCIENCES PVT. LTD. & ANR.      ..... Respondents
                                                                    Through: Mr.Kapil Wadhwa, Advocate with
                                                                             Ms.Apoorva Maheshwari and
                                                                             Ms.Brinda Nagaraja, Advocates for
                                                                             R-1.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 03:10:17
                                                                                                                  Mr.Gaurav Pachnanda, Sr.Advocate
                                                                                                                 (Amicus Curiae) with Ms.Threcy
                                                                                                                 Lowrence, Advocate.
                                                                                                                 Mr.Uddyam Mukherjee, Advocate
                                                                                                                 with Mr.Davesh Vashishtha,
                                                                                                                 Advocate (Amicus Curiae)
                                                                                                                 Mr.Harish Vaidyanathan Shankar,
                                                                                                                 CGSC with Mr.Srish Kumar Mishra,
                                                                                                                 Mr.Alexander Mathai Paikaday and
                                                                                                                 Mr.Sagar Mehlawat, Advocates for
                                                                                                                 R-2

                                          +           C.O. (COMM.IPD-TM) 783/2022
                                                      KOHINOOR SEED FIELDS INDIA PVT. LTD. ..... Petitioner
                                                                   Through: Mr. Saurav Agrawal, Mr. Adarsh
                                                                             Ramanujan, Mr. Shantanu Agarwal,
                                                                             Mr. Kapil Rustgai, Ms. Sulekha
                                                                             Agarwal, Ms. Chandrayee Maitra,
                                                                             Ms. Asmita Srivastav, Ms. Allaka M.,
                                                                             Ms., Surabhi, Mr. Yogesh Khullar,
                                                                             Ms. Aanchal Seth, Ms. Saloni
                                                                             Paliwal, Ms. Kirtuhika and Ms.Kavya
                                                                             Pahwa, Advocates.

                                                                                         versus
                                                      VEDA SEED SCIENCES PVT. LTD. & ANR.      ..... Respondents
                                                                    Through: Mr.Kapil Wadhwa, Advocate with
                                                                             Ms.Apoorva Maheshwari and
                                                                             Ms.Brinda Nagaraja, Advocates for
                                                                             R-1.
                                                                             Mr.Gaurav Pachnanda, Sr.Advocate
                                                                             (Amicus Curiae) with Ms.Threcy
                                                                             Lowrence, Advocate.
                                                                             Mr.Uddyam Mukherjee, Advocate
                                                                             with Mr.Davesh Vashishtha,
                                                                             Advocate (Amicus Curiae)
                                                                             Mr.Harish Vaidyanathan Shankar,




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 03:10:18
                                                                                                                  CGSC with Mr.Srish Kumar Mishra,
                                                                                                                 Mr.Alexander Mathai Paikaday and
                                                                                                                 Mr.Sagar Mehlawat, Advocates for
                                                                                                                 R-2

                                          +           C.O. (COMM.IPD-TM) 179/2023 & I.As. 10720/2024, 10778-
                                                      10779/2024
                                                      THE HERSHEY COMPANY                     ..... Petitioner
                                                                   Through: Mr.Urfee Roomi, Advocate with
                                                                            Ms.Janaki Arun, Ms.Apoorva Bharti,
                                                                            Mr. Jaskaran Singh and Mr.Arpit
                                                                            Singhal, Advocates.

                                                                                         versus
                                                      DILIP KUMAR BACHA, TRADING AS
                                                      SHREE GANESH NAMKEEN & ANR.               ..... Respondents
                                                                   Through: Mr.Gaurav Pachnanda, Sr.Advocate
                                                                            (Amicus Curiae) with Ms.Threcy
                                                                            Lowrence, Advocate.
                                                                            Mr.Uddyam Mukherjee, Advocate
                                                                            with Mr.Davesh Vashishtha,
                                                                            Advocate (Amicus Curiae)
                                                                            Mr. Chander Lall, Sr. Adv. with Mr.
                                                                            Tanmaya Mehta, Mr. Krishnagopal
                                                                            Abhay, Mr.Karmanya Singh Sareen,
                                                                            Mr. Abhinav Bhalla, Ms. Annanya
                                                                            Mehan, Mr. Sahib Singh Dhillon, Ms.
                                                                            Pari Bhardwaj and Mr. Rinku, Advs.
                                                                            In I.A. No. 10778/2024
                                                                            Ms.Radhika Bishwajit Dubey, CGSC,
                                                                            Ms.Drishti Rawal, Mr.Karan Khetani,
                                                                            Ms.Gurleen Kaur Waraich, Mr.Aviral
                                                                            Jain, Advocates for R-2/UOI




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 03:10:18
                                                       CORAM:
                                                      HON'BLE THE CHIEF JUSTICE
                                                      HON'BLE MR. JUSTICE VIBHU BAKHRU
                                                      HON'BLE MR. JUSTICE SANJEEV NARULA
                                                      HON'BLE MS. JUSTICE TARA VITASTA GANJU
                                                      HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                                                         ORDER

% 05.11.2024

1. Heard in part.

2. List on 19th November, 2024 at 02:30 PM.

MANMOHAN, CJ VIBHU BAKHRU, J SANJEEV NARULA, J TARA VITASTA GANJU, J MANMEET PRITAM SINGH ARORA, J NOVEMBER 5, 2024 AS This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/11/2024 at 03:10:18