Section 32(2)(b) in Works of Defence Act, 1903

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Union of India - Subsection

Section 32(2)(b) in Works of Defence Act, 1903

(b)the costs of the orders for the payment of the interest or other proceeds of the securities in which such moneys are for the time being invested, and for the payment out of Court of the principal of such moneys and the costs of all proceedings relating thereto, except such as may be occasioned by litigation between adverse claimants.

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Union of India - Subsection

Section 32(2)(b) in Works of Defence Act, 1903