Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 7 in The Orissa Cargo Boats (Licensing and Regulation) Rules, 1960

7. Licence to be in force for one year.

- Every licence granted in respect of any cargo boat under these rules, shall, unless cancelled or suspended continue in force for one year only from the date of licence.