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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2)(n) in The Limestone And Dolomite Mines Labour Welfare Fund Act, 1972

(n)the furnishing to the Central Government by the occupier of factories, the purchasing agents or stockists of lime-stone or dolomite and the owners, agents or managers of limestone or dolomite mines, of such statistical and other information as may be required to be furnished from time to time by that Government;