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NCT Delhi - Section

Section 9 in DELHI COMMON EFFLUENT TREATMENT PLANTS ACT, 2000

9. Power of entry and inspection

Subject to the provisions of this clause, any person empowered by the appropriate authority in this behalf shall have a right at any time to enter, withsuch assistance as he considers necessary, any place for the purpose of performing any of the functions of the appropriate authority as may be prescribedin rules.