Section 6 in The M.P. Nagariya Kshetron Ke Bhumihin Vyakti (Pattadhruti Adhikaron Ka Pradan Kiva Jana) Rules, 1998
6. Registration of disputed cases.
- The Authorised Officer shall ' register a separate case of all disputed cases and record a summary of his decision in the register in form A'. All such cases shall be decided after hearing the Mohalla Samiti, if any, and making a proper enquiry in each case.
