Patna High Court - Orders
Kameshwar Singh & Ors vs The State Of Bihar & Ors on 7 April, 2015
Author: Rakesh Kumar
Bench: Rakesh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.5699 of 2007
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Kameshwar Singh & Ors
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Bindhyachal Singh
Mr. Uday Pratap Singh
Mr. Prashant Sinha
For the Respondent/s :
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CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
ORAL ORDER
9 07-04-2015In presence of learned AC to GA No. 2 and learned counsel for the private respondent, a prayer has been made for adjourning the case for the day.
Put up tomorrow i.e. 8.4.2015.
(Rakesh Kumar, J) Praful/-
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