Kerala High Court
M.K.Sanjeev vs C.B.Youseff on 5 April, 2016
Author: B. Kemal Pasha
Bench: B.Kemal Pasha
IN THE HIGH COURT OF KERALAAT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE B.KEMAL PASHA
TUESDAY,THE 5TH DAY OF APRIL 2016/16TH CHAITHRA, 1938
RP.No. 262 of 2016 (G) IN WP(C).23262/2015
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AGAINST THE ORDER/JUDGMENT IN WP(C) 23262/2015 of HIGH COURT OF KERALA
REVIEW PETITIONER(S):
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M.K.SANJEEV, S/O. KESAVAN, SREYAL EXIM,
PROPRIETOR,37/3591, KALOOR, KOCHI-682 017
CHIEF EDITOR, MALAYALA KOCHI DAILY,KOCHI-17
RESIDING AT 0089/111(5)A4-APARTMENT, FATIMA BUILDING,
OPP.GOVT. MODEL ENGINEERING COLLEGE, THRIKKAKARA,
KOCHI 682 021 NOW RESIDING AT MULACKAL HOUSE,
EAST KORATTY P.O., CHIRANGARA, THRISSUR - 680 308
BY ADV. SRI.M.V.ANANDAN
RESPONDENT(S):
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1. C.B.YOUSEFF
S/O.BAKKAR,
CHANGARAMOOLAYIL HOUSE,
THRIKKAKARA P.O., KOCHI-682021
2. RASHEED,
ROYAL SHAKE PARLOUR & BAKERY,
OPP. GOVERNMENT MODEL ENGINEERING COLLEGE,
THRIKKAKARA, KOCHI 682 021
3. M.B.LATHEEF
SUB INSPECTOR OF POLICE,
POLICE STATION, THRIKKAKARA, KAKKANADU,
KOCHI - 682 030 NOW WORKING AS S.I. OF POLICE,
DISTRICT CRIME RECORDS BUREAU, KOTTAYAM
4. STATEOF KRALA
REPRESENTED BY
SECRETARY TO HOME DEPARTMENT, SECRETARIATE,
THIRUVANANTHAPURAM - 695 001.
R BY GOVERNMENT PLEADER SMT.SAREENA GEORGE
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 05-04-2016, THE
COURT ON THE SAME DAY PASSED THE FOLLOWING:
B. KEMAL PASHA, J.
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R.P. No.262 of 2016
in
W.P.(C) No.23262 of 2015 G
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Dated this the 5th day of April, 2016
O R D E R
~ ~ ~ ~ ~ ~ Heard.
There is absolutely nothing to be reviewed in the matter. R.P. is, therefore, dismissed.
Sd/-
(B.KEMAL PASHA, JUDGE) aks/05/04 // True Copy // PA to Judge