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Supreme Court - Daily Orders

Justice K.S.Puttaswamy(Retd) And Anr. vs Union Of India And Ors. on 2 August, 2017

Bench: Chief Justice, J. Chelameswar, S.A. Bobde, R.K. Agrawal, Rohinton Fali Nariman

                                                                                    1

     ITEM NO.901                            COURT NO.1              SECTION PIL-W

                             S U P R E M E C O U R T O F I N D I A
                                  RECORD OF PROCEEDINGS


     Writ Petition(s)(Civil) No(s).494/2012

     JUSTICE K.S.PUTTASWAMY(RETD) AND ANR.                          Petitioner(s)

                                                VERSUS

     UNION OF INDIA AND ORS.                                        Respondent(s)

     WITH
     T.C.(C) No.151/2013 (XVI -A)
     T.C.(C) No.152/2013 (XVI -A)
     W.P.(C) No.833/2013 (PIL-W)
     W.P.(C) No.829/2013 (PIL-W)
     W.P.(C) No. 932/2013 (PIL-W)
     CONMT.PET.(C) No.144/2014 In W.P.(C) No.494/2012 (PIL-W)
     T.P.(C) No.313/2014 (XVI -A)
     T.P.(C) No.312/2014 (XVI -A)
     SLP(Crl) No.2524/2014 (II-A)
     W.P.(C) No.37/2015 (PIL-W)
     W.P.(C) No.220/2015 (PIL-W)
     CONMT.PET.(C) No.674/2015 In W.P.(C) No.829/2013 (PIL-W)
     T.P.(C) No.921/2015 (XVI -A)
     CONMT.PET.(C) No.470/2015 In W.P.(C) No.494/2012 (PIL-W)
     CONMT.PET.(C) No.444/2016 In W.P.(C) No.494/2012 (PIL-W)
     CONMT.PET.(C) No.608/2016 In W.P.(C) No.494/2012 (PIL-W)
     W.P.(C) No. 797/2016 (PIL-W)
     (FOR [PERMISSION TO FILE ANNEXURES] ON IA 4/2016
     FOR [DIRECTIONS] ON IA 5/2017 FOR STAY APPLICATION ON IA 6/2017)
     CONMT.PET.(C) No.844/2017 In W.P.(C) No.494/2012 (PIL-W)
     W.P.(C)No.342/2017 (PIL-W)
     (For interim prayers for grant of interim relief on IA 1/2017))
     W.P.(C) No.372/2017 (X)

     Date : 02-08-2017 These Matters were called on for hearing today.

     CORAM :
                         HON'BLE   THE   CHIEF JUSTICE
                         HON'BLE   MR.   JUSTICE J. CHELAMESWAR
                         HON'BLE   MR.   JUSTICE S.A. BOBDE
                         HON'BLE   MR.   JUSTICE R.K. AGRAWAL
Signature Not Verified
                         HON'BLE   MR.   JUSTICE ROHINTON FALI NARIMAN
Digitally signed by
PARVEEN KUMAR
Date: 2017.08.02
                         HON'BLE   MR.   JUSTICE ABHAY MANOHAR SAPRE
17:40:18 IST
Reason:                  HON'BLE   DR.   JUSTICE D.Y. CHANDRACHUD
                         HON'BLE   MR.   JUSTICE SANJAY KISHAN KAUL
                         HON'BLE   MR.   JUSTICE S. ABDUL NAZEER
                                                        2

For Petitioner(s)   Mr.   Anish Kumar Gupta, Adv.
In WP 494/2012      Mr.   Avdhesh Kr. Singh, adv.
                    Mr.   R.K. Rajwanshi, Adv.
                    Mr.   Chandra Shekhar Suman, Adv.
                    Ms.   Deep Shikha Bharti, Adv.

For Petitioner(s)   Mr. Arvind Datar, Sr. Adv.
In TC 151/2013      Ms. Geetha Kovilan, Adv.

For Petitioner(s)   Ms.   Meenakshi Arora, Sr. Adv.
In TC 152/2013      Mr.   Rahul Narayan, Adv.
                    Mr.   Apar Gupta, Adv.
                    Ms.   Ananya, Adv.
                    Mr.   Shashwat Goel, Adv.
                    Ms.   Bhavna, Adv.
                    Mr.   Gautam Bhatia, Adv.
                    Ms.   Krutika, Adv.

For Petitioner(s)   Mr.   Anand Grover, Sr. Adv.
In WP 833/2013      Mr.   Shadan Farasat, Adv.
                    Ms.   Tripti Tandon, Adv.
                    Ms.   Lorraine Misquith, Adv.
                    Ms.   Srinidhi Rao, Adv.
                    Ms.   Priyam Cherian, Adv.
                    Mr.   Prasanna S, Adv.
                    Mr.   Suraj, Adv.
                    Mr.   Vijayant Singh, Adv.
                    Mr.   Nipun Saxena, adv.
                    Mr.   Anando Mukherjee, Adv.

For Petitioner(s)   Mr.   Shyam Divan, Sr. Adv.
In WP 829/2013,     Mr.   Pratap Venugopal, Adv.
WP220/15,CP 674/    Mr.   Udayaditya Banerjee, Adv.
2015,WP 797/2016    Mr.   Prasanna S, Adv.
                    Ms.   Niharika, Adv.
                    Mr.   Anuj Sharma, Adv.
                    Ms.   Kanika Kalaiyarasan, Adv.
                    Ms.   Sameeksha G., Adv.
                    Ms.   Kritika Bhardwaj, Adv.
                    Mr.   Apar Gupta, Adv.
                    For   M/s K.J.John & Co., Adv.

In WP(C) 342/2017   Mr.   Shyam Divan, Sr.Adv.
                    Mr.   Vipin Nair, Adv.
                    Mr.   P.B.Suresh, Adv.
                    Mr.   Udayaditya Banerjee, Adv.
                    Mr.   S.Prasanna, Adv.
                    Ms.   Samiksha Godiyal, Adv.
                    Mr.   Abhay Pratap Singh, Adv.
                    Mr.   Govind Manoharan, Adv.
                    Mr.   V.K.Biju, Adv.
                    Ms.   Nidhi Khanna, Adv.
                    Ms.   Kritika Bhardwaj, Adv.
                                                              3


For Petitioner(s)    Dr. Abhishek Atrey, Adv.
In WP 932/2013,      Mr. Ravindra Lokhande, Adv.
CP 470/2015

For Petitioner(s)    Mr.   Gopal Subramanium, Sr. Adv.
In CP 144/2014,      Ms.   Aishwarya Bhati, Adv.
444/2016, 608/2016   Ms.   Neha Meena, Adv.
in WP 494/2012       Mr.   Jaideep Singh, Adv.
                     Mr.   Anirban Sen, Adv.
                     Ms.   Taniya, Adv.

For Petitioner(s)   M/s Meharia & Co., AOR
In TP 313 & 312/2014

For Petitioner(s)    Mr.   Gopal Subramanium, Sr. Adv.
In WP 37/2015        Mr.   Jaideep Singh, Adv.
                     Ms.   Archana Pathak Dave, AOR
                     Mr.   Talha Abdul Rahman, Adv.
                     Mr.   Prateek Chaddha, Adv.
                     Mr.   Ankur Kashyap, Adv.
                     Mr.   Pavan Bhushan, Adv.
                     Mr.   Zulnoor Ahmed, Adv.
                     Mr.   Jayavardhan Singh, Adv.
                     Mr.   Eklavya Vasudev, Adv.
                     Ms.   Ankita Chaudhary, Adv.
                     Ms.   Radhika Sharma, Adv.

For Petitioner(s)    Mr. Prashant Bhushan, AOR
In CP 844/2017

For Petitioner(s)    Mr.   Chittaranjan Mishra, Adv.
in WP 372/2017       Mr.   Bhanu Pratap Singh, Adv.
                     Mr.   Sarthak Chodhury, Adv.
                     for   Mr. Pranaya Kumar Mohapatra, AOR

For Respondent(s)    Mr.   K. K.Venugopal, AG
(UOI) and for        Mr.   Tushar Mehta, ASG
petitioner(s) in     Mr.   Zoheb Hossain, Adv.
TP 921/2015 & SR     Mr.   Rajat Nair, Adv.
2524/2014            Mr.   Kanu Agrawal, Adv.
                     Mr.   Manan Popli, Adv.
                     Ms.   Shraddha Deshmukh, Adv.
                     Mr.   Ankur Talwar, Adv.
                     Mr.   Piyush Goyal, Adv.
                     Ms.   Devika Jain, Adv.
                     Mr.   Anil Kr. Gulati, Adv.
                     for   Mrs. Anil Katiyar, Adv.

For UIDAI & State    Mr.   Tushar Mehta, ASG
of Madhya Pradesh    Mr.   Rajat Nair, Adv.
                     Mr.   Manan Popli, Adv.
                     Mr.   Kanu Agrawal, Adv.
                                                           4

                    Mr. Ankit Lal, Adv.
                    Mr. Mishra saurabh, Adv.

For State of        Mr.   C.A. Sundaram, Sr. Adv.
Maharashtra         Mr.   Nishant R. Katneshwarkar, Adv.
                    Ms.   Rohini Musa, Adv.
                    Mr.   Abhishek Gupta, Adv.
                    Mr.   Zafar Inayat, Adv.
                    Mr.   Apoorv Tripathy, Adv.
                    Mr.   Arpit Rai, Adv.

State of Gujarat    Mr.   Rakesh Dwivedi, Sr. Adv.
                    Ms.   Hemantika Wahi, AOR
                    Ms.   Jesal Wahi, Adv.
                    Ms.   Shodhika Sharma, Adv.
                    Mr.   Apoorva Garg, Adv.
                    Ms.   Sansriti Pathak, Adv.

IA 51252&51253/2017 Mr. Amit Sharma, Adv.
In WP 494/2012      Mr. Dipesh Sinha, Adv.
                    Ms. Ayiala Imti, Adv.

IA 5/2014 in WP     Mr.   Sajan Poovayya, Sr. Adv.
833/2013            Mr.   Saransh Kumar, Adv.
                    Mr.   Priyadarshi Banerjee, Adv.
                    Mr.   Pratibhanu S. Kharola, Adv.
                    Mr.   Saransh Jain, Adv.
                    For   E.C. Agrawala, AOR

For RBI             Mr.   Jayant Bhushan, Sr. Adv.
For W.P.932/2013    Ms.   Reeja Verghese, Adv.
                    Mr.   Ketan Paul, Adv.
                    Mr.   Kuldeep S. Parihar, Adv.
                    Mr.   H.S. Parihar, Adv.

State of UP         Mr. D.K. Singh, AAG
                    Mr. Adarsh Upadhyay, Adv.
                    Miss Komal Mundra, Adv.
                    Mr. Saurabh Agrawal, Adv.

State of Himachal   Mr. J.S. Attri, Sr. Adv.
Pradesh             Mr. Varinder Kumar Sharma, Adv.
                    Mr. Chandra Nand Jha, Adv.

For IRDA            Mr. Parmanand Gaur, Adv.

NCT of Delhi        Mr. J.M. Kalia, Adv.
                    Mr. D. S. Mahra, AOR

IA No. 31/2015      Mr. Lalit Bhasin, Adv.
In WP(C) 494/12     Ms. Nina Gupta, Adv.
                    Mr. Mudit Sharma, Adv.
                                                             5

For State of W.B.       Mr. Soumitra G. Chaudhuri, Adv.
                        Mr. Chanchal K. Ganguli, Adv.

UT of Chandigarh        Ms. Vimla Sinha, Adv.
                        for Mr. Gopal Singh, AOR

State of Telangana      Mr. S. Udaya Kumar Sagar, AOR
                        Mr. Mrityunjai Singh, Adv.

For State of            Mr. Ranjan Mukherjee, Adv.
Meghalaya

State of AP             Mr. Guntur Prabhakar, AOR
                        Ms. Prerna Singh, Adv.

For RR No.39            Mr.   Gopal Sankaranarayanan, Adv.
                        Mr.   Zeeshan Diwan, Adv.
                        Ms.   Savita Singh, AOR
                        Ms.   Veera Mahuli, Adv.
                        Mr.   Shruthanjaya Bharadwaj, Adv.

State of Goa            Mr. Jayant Mohan, AOR

For TRAI                Dr. Arghya Sengupta, Adv.
                        Mr. Sanjay Kapur, AOR

For State of            Mr. T. G. Narayanan Nair, AOR
Mizoram                 Ms. Nitya Madhusoodhanan, Adv.


For Govt. of            Mr. Kapil Sibal, Sr. Adv.
Puducherry              Mr. V. G. Pragasam, AOR
                        Mr. Prabu Ramasubramanian, Adv.

For State of Pb.        Mr. Karan Bharihoke, Adv.
                        For Mr. Jagjit Singh Chhabra, AOR

For State of            Mr. Jatinder Kumar Bhatia, AOR
Uttarakhand             Mr. Ashutosh Kumar Sharma, Adv.

For State of            Dr. Arghya Sengupta, Adv.
Haryana                 Mr. Sanjay Kumar Visen, AOR

State of Chhattisgarh   Mr.   Jugal Kishore Gilda, AG
                        Mr.   A.P. Mayee, Adv.
                        Mr.   A.Selvin Raja, Adv.
                        Mr.   Avnish M. Oza, Adv.
                        Mr.   Chirag Jain, Adv.

State of Rajasthan      Mr.   Shiv Mangal Sharma, AAG
                        Mr.   Shrey Kapoor, Adv.
                        Mr.   T.A. Rehman, Adv.
                        for   Ms. Ruchi Kohli, AOR
                                                            6

State of Jharkhand     Mr.   Tapesh Kr. Singh, Adv.
                       Mr.   Sukant Vikram, Adv.
                       Mr.   Mohd. Waquas, Adv.
                       Mr.   Aditya Pratap Singh, Adv.

State of Kerala        Mr.   P.V. Surendra Nath, Sr. Adv.
                       Mr.   Nishe Rajen Shonker, Adv.
                       Mr.   Mohammed Saddique, Adv.
                       Ms.   Resmitha R. Chandran, Adv.
                       Ms.   Anu K. Joy, Adv.

State of J&K           Mr.   M. Shoeb Alam, Adv.
                       Ms.   Fauzia Shakil, Adv.
                       Mr.   Ujjwal Singh, Adv.
                       Mr.   Mojahid Karim Khan, Adv.

UT of Andaman &        Mr. K.V. Jagdishvaran, Adv.
Nicobar Admn.          Mrs. G. Indira, AOR

State of Manipur       Mr. Sapam Biswajit Meitei, Adv.
                       Mr. Naresh Kr. Gaur, Adv.
                       Mr. Ashok Kr. Singh, Adv.

State of Tripura       Mr.   Gopal Singh, AOR
                       Mr.   Rituraj Biswas, Adv.
                       Mr.   Manish Kumar, Adv.
                       Mr.   Pranab Prakash, Adv.
                       Mr.   Shivam Singh, Adv.
                       Mr.   Aditya Raina, Adv.
                       Mr.   Shreyas Jain, Adv.
                       Mr.   Kumar Milind, Adv.
                       Ms.   Ambika Gautam, Adv.
                       Mr.   Chandan Kumar, Adv.

State of Uttarakhand   Mr. J.K. Bhatia, AOR
                       Mr. Ashutosh Kr. Sharma, Adv.

State of Nagaland      Mrs. K. Enatoli Sema, Adv.
                       Mr. Edward Belho, Adv.
                       Mr. Amit Kumar Singh, adv.
                       Mr. K. Luikang Michael, Adv.
                       Ms. Elix Gangmei, Adv.
                       Mr. Z.H. Isaac Haiding, Adv.

                       Mr.   S. Mukerjee, Adv.
                       Mr.   Manoj K. Mishra, Adv.
                       Mr.   Umesh Dubey, Adv.
                       Ms.   Meghna Kalra, Adv.

                       Ms. Neela Gokhale, Adv.
                       Mr. Aliam P, Adv.
                       Ms. K.S. Mehlwal, AOR
                                                                                   7

                             Mr. R. Sudhinder, Adv.
                             Mr. Ashok Mathur, AOR
                             Ms. Amrita Sarkar, Adv.

                             Mr.    Nikhil Nayyar, Adv.
                             Ms.    Julian George, Adv.
                             Mr.    Arjun Ranganathan, Adv.
                             Mr.    Yatinder Garg, Adv.
                             Mr.    Yashwant Prasad, Adv.

                             Mr. Pradeep Gupta, Adv.
                             Mr. Parinav Gupta, Adv.
                             Mrs. Mansi Gupta, Adv.
                             Mr. Moazzam Ali, Adv.
                             for Dr (Mrs.) Vipin Gupta, AOR

              UPON hearing the counsel the Court made the following
                                 O R D E R

Resuming his arguments at 10.30 a.m., Mr. Rakesh Dwivedi, learned senior counsel representing the State of Gujarat concluded at 12:20 p.m. Thereafter, Mr. Gopal Sankarnarayanan, learned counsel representing respondent no.39 in Writ Petition(C) No. 494/2012 made his submissions till 2:20 p.m. Then, Dr. Arghya Sengupta, learned counsel representing the State of Haryana and TRAI addressed the Court up to 2:50 p.m. Thereafter, Mr. Gopal Subramanium, Mr. Kapil Sibal, Mr. Shyam Divan, Mr. Anand Grover, Ms. Meenakshi Arora, Mr. Sajjan Poovayya and Mr. Arvind Datar, learned senior counsel made their submissions (in rejoinder) till 4:00 p.m. In between, Mr. P.V.Surender Nath, learned senior counsel representing the State of Kerala also made his submissions for about five minutes.

Hearing concluded.

Judgment reserved.




(Sarita Purohit)              (Sanjay Kumar-II)             (Sneh Lata Sharma)
  Court Master                  Court Master                   Court Master


(Indu Kumari Pokhriyal)        (Parveen Kumar)              (Satish Kr. Yadav)
     Court Master                 AR-cum-PS                    AR-cum-PS