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Nagaland Public Service Commission ... vs Smt. Phuholi Sema . on 7 April, 2017

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

                                                  R E V I S E D
     ITEM NO.42                                   COURT NO.13                 SECTION XIV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).                      24232/2013

     (Arising out of impugned final judgment and order dated                       17/12/2012
     in WA No. 8/2012 passed by the High Court of Gauhati)

     NAGALAND PUBLIC SERVICE COMMISSION & ANR                                Petitioner(s)

                                                       VERSUS

     PHUHOLI SEMA & ORS.                                                     Respondent(s)

     (With interim relief and office report)

     Date : 07/04/2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)                    Ms.   Meenakshi Arora, Sr. Adv.
                                          Mr.   Edward Belho, Adv.
                                          Ms.   Pinky Behera,Adv.
                                          Mr.   Luikang Michael, Adv.

     For Respondent(s)                    Mr.   Rakesh K. Khanna, Sr. Adv.
                                          Mr.   Raghuvendra Singh, Adv.
                                          Mr.   Parrihar, Adv.
                                          Ms.   Jyotika Kalra,Adv.

                                          Mr. Z.H. Isaac Haiding, Adv.

                                          Mr. Amit Kumar Singh,Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List the matter on 26.04.2017.

                         (SWETA DHYANI)                               (VEENA KHERA)
                             SR.P.A                                   COURT MASTER
Signature Not Verified

Digitally signed by
MADHU BALA
Date: 2017.04.19
22:26:51 IST
Reason:
ITEM NO.42                    COURT NO.13                 SECTION XIV

                S U P R E M E C O U R T O F       I N D I A
                        RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (C) No(s).       24232/2013

(Arising out of impugned final judgment and order dated        17/12/2012

in WA No. 8/2012 passed by the High Court of Gauhati) NAGALAND PUBLIC SERVICE COMMISSION & ANR Petitioner(s) VERSUS PHUHOLI SEMA & ORS. Respondent(s) (With interim relief and office report) Date : 07/04/2017 This petition was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE ADARSH KUMAR GOEL HON'BLE MR. JUSTICE UDAY UMESH LALIT For Petitioner(s) Mr. Z.H. Isaac Haiding, Adv.

Mr. Edward Belho, Adv.

Ms. Pinky Behera,Adv.

Mr. Lukang Michael, Adv.

For Respondent(s) Mr. Rakesh K. Khanna, Sr. Adv.

Mr. Raghuvendra Singh, Adv. Mr. Parrihar, Adv.

Ms. Jyotika Kalra,Adv.

Mr. Amit Kumar Singh,Adv.

UPON hearing the counsel the Court made the following O R D E R List the matter on 26.04.2017.

    (SWETA DHYANI)                                (VEENA KHERA)
        SR.P.A                                    COURT MASTER