Section 114 in Karnataka Co-Operative Societies Act, 1959
114. Copy of Act, rules and bye-laws to be open to inspection.
- Every co-operative society shall keep a copy of this Act, the rules and its bye-laws open to inspection free of charge at all reasonable times at the [registered office] [Substituted by Act 25 of 1998 w.e.f. 15.08.1998.] of the society.
