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[Cites 0, Cited by 0] [Section 309(1)] [Section 309] [Entire Act]

State of Haryana - Subsection

Section 309(1)(b) in Haryana Municipal Corporation Act, 1994

(b)carry rubbish, filth or other polluted or obnoxious matter along any route in contravention or any prohibition made in this behalf by the Commissioner by public notice; or