Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(iv) in Bihar State Housing Board (Management and Disposal of Housing Estates) Regulation, 1983 (iv)"Application" means an application made in such form and manner as may be prescribed by the Board from time to time.
