Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21A] [Entire Act] State of Maharashtra - Subsection Section 21A(h) in The Maharashtra State Board of Technical Education Act, 1997 (h)to give directions to the Board in respect of the implementation of various policy decisions taken by the Government, from time to time;
