Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 1 in The Rajasthan Sales Tax Rules, 1995 1. Short title and commencement. - These rules may be called the Rajasthan Sales Tax Act, 1995 and shall come into force on such date as may be notified by the State Government in the [Official Gazette.] [Came into force on 1-10-1995 vide Notification dated 5-9-1995.]
