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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1) in Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007

(1)The High Court shall having regard to the number of direct recruits to be appointed, to the post of District Judge, furnish to the Governor-a list of selected candidates' in order of merit and the Governor shall appoint required number of candidates as per the vacancies.