Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(c) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(c)the aforesaid notice shall be published thirty days prior to last date for the submission of the application for membership of Town Vending Committee.