Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Tamilnadu - Subsection Section 9(c) in Tamil Nadu Municipal Last Grade Service Rules, 1975 (c)There shall be paid to the person appointed under sub-rule (a) to hold temporarily any post in the service, the minimum pay in the time-scale of pay applicable to such post.
